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[Cites 0, Cited by 1] [Section 13(2)] [Section 13] [Entire Act]

State of Assam - Subsection

Section 13(2)(b) in Assam Panchayat Act, 1994

(b)During the absence of the President, excise all the powers perform all the functions and discharge all the duties of the President with the approval of the President of the Gaon Panchayat.