Calcutta High Court
Hindustan Unilever Limited vs Procter And Gamble Home Products ... on 30 March, 2010
Author: Patherya
Bench: Patherya
CC No. 27 of 2010
GA No. 614 of 2010
CS No. 43 of 2010
IN THE HIGH COURT AT CALCUTTA
Special Civil Jurisdiction (Contempt)
HINDUSTAN UNILEVER LIMITED
Versus
PROCTER AND GAMBLE HOME PRODUCTS LIMITED & ANR.
For Applicant: Mr.Siddhartha Mitra, Mr.S.Roy Chowdhury,
Ms. Neelina Chatterjee
For Respondent:Mr.S.N.Mukherjee, Mr.Ranjan Deb, Sr.Advocates,
Mr. Ranjan Bachawat BEFORE:
The Hon'ble JUSTICE PATHERYA Date : 30th March, 2010.
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within a fortnight from date; reply, if any, be filed within a week thereafter. Matter to appear in the list four weeks hence.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa