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Calcutta High Court

Hindustan Unilever Limited vs Procter And Gamble Home Products ... on 30 March, 2010

Author: Patherya

Bench: Patherya

                        CC No. 27 of 2010
                        GA No. 614 of 2010
                        CS No. 43 of 2010
               IN THE HIGH COURT AT CALCUTTA
                Special Civil Jurisdiction (Contempt)


     HINDUSTAN UNILEVER LIMITED
        Versus
     PROCTER AND GAMBLE HOME PRODUCTS LIMITED & ANR.


     For Applicant: Mr.Siddhartha Mitra, Mr.S.Roy Chowdhury,
                   Ms. Neelina Chatterjee

     For Respondent:Mr.S.N.Mukherjee, Mr.Ranjan Deb, Sr.Advocates,

Mr. Ranjan Bachawat BEFORE:

The Hon'ble JUSTICE PATHERYA Date : 30th March, 2010.
The Court : Directions are given for filing affidavits. Affidavit-in-opposition be filed within a fortnight from date; reply, if any, be filed within a week thereafter. Matter to appear in the list four weeks hence.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa