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State of Jammu-Kashmir - Section

Section 81 in Jammu and Kashmir Real Estates (Regulation and Development) Act, 2018

81. Delegation.

- The Authority may, by general or special order in writing, delegate to any member, officer of the Authority or any other person subject to such conditions, if any, as may be specified in the order, such of its powers and functions under this Act except the power to make regulations under section 85, as it may deem necessary.