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[Cites 0, Cited by 0] [Section 100(3)] [Section 100] [Entire Act]

State of Himachal Pradesh - Subsection

Section 100(3)(ii) in The Himachal Pradesh Panchayati Raj Act, 1994

(ii)service fee for cleaning of streets, lighting of streets, sanitation, solid and liquid waste management, parking of vehicles, as the case may be ;