Rajasthan High Court - Jodhpur
Harbhajan Singh vs Sawar Lal Verma on 3 January, 2019
Author: Dinesh Mehta
Bench: Dinesh Mehta
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR S.B. Writ Contempt No. 1076/2018 Harbhajan Singh
----Petitioner Versus Sawar Lal Verma & Anr.
----Respondents For Petitioner(s) : Mr. Niranjan Patel JUSTICE DINESH MEHTA Order 03/01/2019 Issue notice to respondents No.1 and 2, returnable within six weeks.
(DINESH MEHTA),J 20-Anurag/-
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