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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Punjab - Subsection

Section 6(ii) in The Punjab Factory Rules, 1952

(ii)There shall be provided at all times for each person employed in any room of a factory where mechanical or electrical power is used, at least 36 square feet (3.35 square metres) of floor space exclusive of that occupied by machinery and a breathing space of at least 500 cubic feet (14 cubic metre).