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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Gujarat Civil Services (Conduct) Rules, 1971

(1)Every Government servant shall at all times -
(i)maintain absolute integrity.
(ii)maintain devotion to duty, and
(iii)do nothing which is unbecoming of a Government servant.
[Explanation. [Inserted vide Govt. Notification GAD No. GS-88-72/CDR/1087/U.O. 12/Inq. Cell, dated 21-12- 1988.] - A Government servant, who habitually fails to perform a task assigned to him within the time set for the purpose and with the quality of performance expected of him, shall be deemed to be lacking in devotion to duty within the meaning of clause (ii).]