Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 11 in The Civil Liability For Nuclear Damage Act, 2010 11. Salary, allowances and other terms and conditions of service of Claims Commissioner.– The salary and allowances payable to and other terms and conditions of service of Claims Commissioner shall be such as may be prescribed.
