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Himachal Pradesh High Court

Ashwani Kumar vs . H.P. Staff Selection Commission on 5 July, 2022

Bench: Sabina, Satyen Vaidya

Ashwani Kumar vs. H.P. Staff Selection Commission CWPOA No.2975 of 2020 .

05.07.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioner.

Ms. Ranjana Pathania, Advocate on behalf of Ms. Archana Dutt, Advocate, for the respondent.

Admit.

                           r           to                      ( Sabina )
                                                                 Judge

                                                          ( Satyen Vaidya )
               July 5, 2022 (KS)                                Judge








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