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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Rajasthan - Subsection

Section 25(2) in Rajasthan Tenancy (Government) Rules, 1955

(2)General licence. - Anna one per tree for Rs. 5/- per acre, whichever is less.[Chapter V-A] [Added by Am. Notification Dated 6-5-1958, Published in Rajasthan Government Gazette, Part IV(C), Dated 12-6-1958.] Rules To Give Effect To The Provisions Of Sections 98, 99, 100 & 104