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[Cites 0, Cited by 0] [Section 28(9)] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(9)(c) in The Tamil Nadu Beedi Industrial Premises (Regulation of Conditions of Work) Rules, 1959

(c)Food and food materials shall be stored in fly-proof safe and handled with the help of wooden ladles or suitable metal forceps whichever is convenient. Vessels once used shall be scalded before being used again.