Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 362] [Entire Act] State of Rajasthan - Subsection Section 362(b) in Rajasthan Land Revenue (Land Records) Rules, 1957 (b)Inspectors knowledge of the amended rules and instructions should also be tested and such of them as have not been correctly understood by them should be explained to them.
