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[Cites 0, Cited by 0] [Section 28(1)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(1)(ii) in U.P. Zila Panchayats Service Rules, 1970

(ii)who are appointed against substantive vacancies for the short periods pending completion of formalities for filling the vacancy on permanent basis ;