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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(iii) in The Orissa Excise (Methyl Alcohol) Rules, 1976

(iii)"Methyl Alcohol" means the alcohol with the chemical composition of CH, OH obtained by distillation of wood or wood pulp, its other chemical names being methanol, carbinot and methylhydrate and includes wood naptha, wood spirit, wood alcohol, pyroxylic spirit and pyroligenous spirit and it is an intoxicating drug as declared under Sub-clause (iv) of Clause (13) of Section 2 of the Act vide Para (1) in Part I of Government of Orissa Revenue and Excise Department Notification No. 49749-R., dated the 24th July, 1965 ;