Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 17 in Assam Ganja and Bhang Prohibition Act, 1958 17. Jurisdiction to try offences. - The Provisions of the Code of Criminal Procedure, 1898 (Act 5 of 1898), shall apply to the trial of offences against this Act or the rules made thereunder,
