Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 390(1)] [Section 390] [Entire Act]

State of West Bengal - Subsection

Section 390(1)(d) in Kolkata Municipal Corporation Act, 1980

(d)to convert into more than one dwelling house a building originally constructed as one dwelling house only;