Section 72(2)(ii) in Assam General Sales Tax Act, 1993

[Cites 0, Cited by 0] [Section 72(2)] [Section 72] [Entire Act]

State of Assam - Subsection

Section 72(2)(ii) in Assam General Sales Tax Act, 1993

(ii)Such other matters which, in the opinion of the State Government, require to be regulated by rules for the prevention of any avoidance or evasion of tax or for facilitating the efficient levy and collection of any tax, interest, penalty or other sum payable under this Act.

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State of Assam - Subsection

Section 72(2)(ii) in Assam General Sales Tax Act, 1993