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[Cites 0, Cited by 0] [Section 103(4)] [Section 103] [Entire Act]

State of Uttarakhand - Subsection

Section 103(4)(a) in Uttarakhand Panchayati Raj Act, 2016

(a)construct, maintain and control any school, library, hospital, dispensary, poor house, asylum, orphanage, inspection house or other building or institution within the aforesaid limits which is not maintained exclusively for the benefit of persons residing within the aforesaid limits, and