Section 1 in Bihar Urban Local Body (Community Participation) Rules, 2013
1. Short title, extent and commencement.
(1)These Rules may be called the Bihar Urban Local Body (Community Participation) Rules, 2013.(2)It shall extend to the whole of the State of Bihar excluding cantonment areas therein(3)It shall come into force on such date as the State Government may, by notification, appoint in this behalf.
