Delhi High Court - Orders
Tuf Metallurgical Private Limited vs Ankit Chhabra & Anr on 28 November, 2025
$~22
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 965/2023, CM APPL. 23658/2024 & 30989/2023
TUF METALLURGICAL PRIVATE LIMITED .....Petitioner
Through: Mr. Abhishek Gusain and Ms. Himani
Gandhi, Advocates.
versus
ANKIT CHHABRA & ANR. .....Respondents
Through: Counsel for respondents (appearance
not given)
CORAM:
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 28.11.2025
1. It is end of the day and no time left.
2. Relist on 16.02.2026 in Advance List.
GIRISH KATHPALIA, J NOVEMBER 28, 2025/ry This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 23:26:17