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Delhi High Court - Orders

Tuf Metallurgical Private Limited vs Ankit Chhabra & Anr on 28 November, 2025

                          $~22
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CM(M) 965/2023, CM APPL. 23658/2024 & 30989/2023

                                    TUF METALLURGICAL PRIVATE LIMITED                                                      .....Petitioner
                                                                  Through:            Mr. Abhishek Gusain and Ms. Himani
                                                                                      Gandhi, Advocates.

                                                                  versus

                                    ANKIT CHHABRA & ANR.                    .....Respondents
                                                Through: Counsel for respondents (appearance
                                                         not given)


                                    CORAM:
                                    HON'BLE MR. JUSTICE GIRISH KATHPALIA
                                                                  ORDER

% 28.11.2025

1. It is end of the day and no time left.

2. Relist on 16.02.2026 in Advance List.

GIRISH KATHPALIA, J NOVEMBER 28, 2025/ry This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/11/2025 at 23:26:17