Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 7] [Entire Act]

Union of India - Section

Section 4 in Finance Act, 2013

4. Substitution of reference of certain expression by other expression.

- In the Income-tax Act, for the expression "the Foreign Exchange Regulation Act, 1973" (46 of 1973), wherever it occurs, the expression "the Foreign Exchange Management Act, 1999"(42 of 1999) shall be substituted.