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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2)(d) in U.P. (Suspension Of Sentence Of Prisoners) Rules, 2007

(d)if surrenders after two months, indiscipline shall be recorded in his roll and suspension of sentence shall not be granted to him until expiry of one and half year after one year from the date of surrender to the jail.