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[Cites 0, Cited by 0] [Section 69(3)] [Section 69] [Entire Act]

NCT Delhi - Subsection

Section 69(3)(a) in The Delhi Excise Rules, 2010

(a)all labels required to be used on bottle of spiced country liquor shall bear the words "masaledar" in Hindi, Urdu and Gurmukhi characters and the words "Spiced country liquor" in English;