Section 2(1) in The Jammu and Kashmir Ayurvedic and Unani Practitioners Act, 1959
(1)[ "Board" means the Jammu and Kashmir Board of Ayurvedic, Unani, Sowa Rigpa, Yoga and Naturopathy Systems of Medicine established and constituted under section 3 ;] [Substituted by Jammu and Kashmir Act No. 17 of 2018, dated 17.9.2018.]
