Rajasthan High Court - Jodhpur
Namrata vs Harish @ Sajan Heeranandani on 17 July, 2019
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Transfer Appl. No. 208/2018
Namrata
----Petitioner
Versus
Harish @ Sajan Heeranandani
----Respondent
For Petitioner(s) : Mr. Bharat Shrimali
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 17/07/2019 Issue fresh notice to the respondent, returnable on 05.08.2019. Notice be given dasti to the learned counsel for the petitioner.
(DR. PUSHPENDRA SINGH BHATI),J 168-/-skant (Downloaded on 01/09/2019 at 10:24:31 PM) Powered by TCPDF (www.tcpdf.org)