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Rajasthan High Court - Jodhpur

Namrata vs Harish @ Sajan Heeranandani on 17 July, 2019

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                          HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          JODHPUR

                                                    S.B. Civil Transfer Appl. No. 208/2018

                                   Namrata
                                                                                                       ----Petitioner
                                                                        Versus
                                   Harish @ Sajan Heeranandani
                                                                                                     ----Respondent


                                   For Petitioner(s)          :     Mr. Bharat Shrimali
                                   For Respondent(s)          :



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 17/07/2019 Issue fresh notice to the respondent, returnable on 05.08.2019. Notice be given dasti to the learned counsel for the petitioner.

(DR. PUSHPENDRA SINGH BHATI),J 168-/-skant (Downloaded on 01/09/2019 at 10:24:31 PM) Powered by TCPDF (www.tcpdf.org)