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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(b) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(b)Land may be put up for sale in one lot or in several lots or in lots other than those shown in the notice and the Allotting Authority shall be competent to withdraw any lot or lots from sale without assigning any reason: