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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Gujarat - Subsection

Section 15(2)(a) in Sardar Patel University Act, 1955

(a)to, or for the purpose of, the [University, a college of the University or an institution of the University, or] [These words were substituted for the words 'University, or' by Gujarat 8 of 1966, Section 11. (2)(B)(iv)(b).]