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State of Bihar - Section

Section 478 in Bihar Financial Rules, 1950

478.

Under the procedure prescribed in these rules, a head of department or controlling officer should be in a position from month to month to estimate the likelihood of savings or excesses and to regularize them in accordance with the instructions laid down in Rules 111 to 113 of the Bihar Budget Manual. The processes involved should receive the personal attention of the heads of departments and controlling officers and must on no account be left to be conducted entirely by subordinates.