Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 123] [Entire Act] State of West Bengal - Subsection Section 123(2) in The West Bengal Motor Vehicles Rules, 1989 (2)Every application form shall be saleable and priced as specified in the Schedule E2 and shall be deposited in the manner as prescribed therein.
