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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(v) in Telangana Elementary Teacher Education Institutions/District Institutes of Education and Training (Regulation of Admissions into Diploma in Elementary Education Programme (D.El.Ed.) through Common Entrance Test) Rules, 2017

(v)The Convener, DEECET admissions shall adopt computerized single window system of counseling by way of web based selection of colleges. The Convener DEECET shall prepare the medium-wise seat matrix of all seats in Government DIETs, Government Elementary Teacher Education Institutions, Category 'A' seats in Private Un-aided Non-Minority Colleges and Category 'A' seats in Private Un-aided Minority Colleges that opted for SW1 in conformity with Rule-7.