Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 30] [Section 2] [Entire Act] Union of India - Subsection Section 2(f) in The Central Sales Tax Act, 1956 (f)"registered dealer" means a dealer who is registered under section 7;] [Inserted by Act 31 of 1958, Section 2 (w.e.f. 1.10.1958). ]
