Calcutta High Court (Appellete Side)
M/S. Kalika Store Works vs The State Of West Bengal And Others on 30 August, 2013
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 Serial 03.
August 30, 2013.
SG W.P. No. 6085 (W) of 2001 With W.P. No. 6084 (W) of 2001 With W.P. No. 6083 (W) of 2001 M/s. Kalika Store Works
-versus-
The State of West Bengal and others.
Since the petitioners are not represented and no meaningful steps have been taken by the petitioners for more than a decade, WP No. 6085 (W) of 2001, WP No. 6084 (W) of 2001 and WP No. 6083 (W) of 2001 are dismissed for default.
Interim order, if any, stands vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.) 2