Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] UT Ladakh - Subsection Section 23(xiv) in Ladakh Autonomous Hill Development Councils Act, 1997 (xiv)[ public health and sanitation, health services, hospitals, dispensaries and family welfare;] [Substituted by Jammu and Kashmir Act No. 19 of 2018, dated 6.10.2018.]
