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State of Andhra Pradesh - Section
Section 3 in Andhra Pradesh Educational Institutions (Establishment, Recognition, Administration and Control of Schools Under Private Managements) Rules, 1993
3. [ Competent Authorities. - For the purpose of the rules, the following shall be the competent authorities] [Substituted by GO. Ms. No 377, Education (Ser. V), dated 17-11-1997.]
| Category of Schools | Competent Authority |
| (1) | (2) |
| (1)(a) Pre-Primary, Primary and Upper Primary Schools | District Educational Officer |
| (b) Oriental Schools, Hindi Pathasalas, Hindi Vidyalayas,Sanskrit Pathasalas and Special Schools. | |
| (2) Secondary Schools. | [Government] [Substituted for 'Regional Joint Director of School Education' GO. Ms. No. 267, Education (Ser. V), dated 17-8-1998.] |