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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Chattisgarh - Subsection

Section 16(2) in Pandit Sundar Lal Sharma (Open) University Chhattisgarh Adhiniyam, 2004

(2)The constitution of the Academic council and the term of office of its members shall be prescribed by the Statute.