Gujarat High Court
Mukesh S/O Ramvilas Paswan vs State Of Gujarat on 4 April, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
R/CR.MA/6570/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 6570 of 2019
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MUKESH S/O RAMVILAS PASWAN
Versus
STATE OF GUJARAT
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Appearance:
MR BHAVESH P TRIVEDI(2731) for the Applicant(s) No. 1
MR RR TRIVEDI(941) for the Applicant(s) No. 1
PUBLIC PROSECUTOR(2) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 04/04/2019
ORAL ORDER
Rule returnable on 26.4.2019. Learned Additional Public Prosecutor Mr.J.K.Shah waives service of notice of rule for respondent-State.
(VIPUL M. PANCHOLI, J) SRILATHA Page 1 of 1