Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Gujarat - Subsection Section 11(3) in Gujarat District Mineral Foundation Rules, 2016 (3)The District Mineral Foundation shall also undertake such other activities as may be necessary towards meeting the objects as specified in sub-section (2) of Section 9B of the Act.
