Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 155A in The Drugs and Cosmetics Rules, 1945 155A. [ Certificate of renewal of a loan license. [Inserted by G.S.R. 198(E), dated 7.3.2003 (w.e.f. 7.3.2003).] - The certificate of renewal of a loan license in Form 25-E shall be issued in Form 26-E.]
