Uttarakhand High Court
Sandeep Oberai & Another vs State Of Uttarakhand & Another on 17 April, 2015
Author: U.C.Dhyani
Bench: U.C.Dhyani
C-482 Petition No.68 of 2015 Hon'ble U.C.Dhyani, J.
Mr. Akshay Latwal, Advocate, present for the applicant.
Mr. V. K. Jemini, learned Deputy Advocate General, assisted by Mr. V.S.Mahra, Brief Holder, present for the State.
Mr. Siddharth Sah, Advocate, present for the respondent no.2 Learned counsel for the respondent no.2 seeks and is granted three weeks time to file the counter affidavit.
List the petition thereafter.
(U.C.Dhyani, J.) 17.04.2015 Kaushal