Rajasthan High Court - Jodhpur
Kelan Bai And Ors vs The Oriental Ins. Co. Ltd. And Ors on 14 September, 2021
Author: Manoj Kumar Garg
Bench: Manoj Kumar Garg
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Misc. Appeal No. 1654/2015
Kelan Bai And Ors.
----Appellant
Versus
The Oriental Ins. Co. Ltd. And Ors.
----Respondent
For Appellant(s) : Mr. Manish Pityaliya
For Respondent(s) : Mr. D.K. Joshi
HON'BLE MR. JUSTICE MANOJ KUMAR GARG
Order 14/09/2021 An oral request has been made by the counsel for the appellant that the service upon respondent No.4 may kindly be dispensed with.
Considering the prayer of learned counsel for the appellant, service of respondent No.4 is hereby dispensed with.
Four weeks' time is hereby granted for filing P.F. and notice alongwith fresh address of respondent No.5.
(MANOJ KUMAR GARG),J 81-Ishan/-
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