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Rajasthan High Court - Jodhpur

Kelan Bai And Ors vs The Oriental Ins. Co. Ltd. And Ors on 14 September, 2021

Author: Manoj Kumar Garg

Bench: Manoj Kumar Garg

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                     S.B. Civil Misc. Appeal No. 1654/2015

                                   Kelan Bai And Ors.
                                                                                                       ----Appellant
                                                                        Versus
                                   The Oriental Ins. Co. Ltd. And Ors.
                                                                                                     ----Respondent


                                   For Appellant(s)           :     Mr. Manish Pityaliya
                                   For Respondent(s)          :     Mr. D.K. Joshi



                                                 HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Order 14/09/2021 An oral request has been made by the counsel for the appellant that the service upon respondent No.4 may kindly be dispensed with.

Considering the prayer of learned counsel for the appellant, service of respondent No.4 is hereby dispensed with.

Four weeks' time is hereby granted for filing P.F. and notice alongwith fresh address of respondent No.5.

(MANOJ KUMAR GARG),J 81-Ishan/-

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