Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Entire Act] State of West Bengal - Section Section 16 in The West Bengal Security Act, 1950 16. Use of force to atop looting.— Any police officer may use such force as may be necessary even to the causing of death in order to stop the commission of the offence of looting within his view.
