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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Haryana - Subsection

Section 21(2)(f) in Faridabad Metropolitan Development Authority Act, 2018

(f)such other measures, as in the opinion of the Chief Executive Officer, Commissioner of Police, Faridabad and Commissioner of Municipal Corporation, Faridabad, may be required for managing mobility in the notified area.