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[Cites 0, Cited by 0] [Section 63(2)] [Section 63] [Entire Act]

Union of India - Subsection

Section 63(2)(b) in The Central Motor Vehicles Rules, 1989

(b)a security deposit of [rupees one lakh] [Substituted by GSR 338(E), dated 26.3.1993, for 'rupees ten thousand'(w.e.f. 26.3.1993).] in such manner as may be specified by the State Government.