Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Article 354] [Constitution] Constitution Subarticle Article 354(2) in Constitution of India (2)Every order made under clause (1) shall, as soon as may be after it is made, be laid before each House of Parliament.
