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State of West Bengal - Section

Section 265 in West Bengal Municipal Act, 1993

265. Provision of vehicles or other suitable means for removal of solid wastes.

(1)The Municipality shall provide vehicles or other suitable means and, where necessary, covered vehicles or vessels for the removal of solid wastes.
(2)The Municipality may construct, acquire, operate, maintain, develop or manage any garage or work for proper maintenance of the vehicles or vessels or means for removal of solid wastes under sub-section (1).