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State of Uttarakhand - Section

Section 26 in Uttarakhand Flood Plain Zoning Act, 2012

26. Flood zoning Authority other officers to be public servants.

- The Flood zoning Authority and other officers and employees authorized under this Act shall be deemed to be public servants within the meaning of section 21 of the Indian Penal Code, 1860 (Central Act No. 45 of 1860).