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[Cites 0, Cited by 0] [Section 331] [Entire Act]

State of Rajasthan - Subsection

Section 331(3) in Rajasthan Panchayati Raj Rules, 1996

(3)In case Secretary is in charge of more than one Panchayat, Vikas Adhikari shall fix the days of every week when he shall attend a particular Panchayat. In such case he shall mark attendance only for such days.