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State of Bihar - Section

Section 1 in The Bengal Drainage Act, 1880

1. Short title and extent.

- This Act may be called the Bengal Drainage Act, 1880.It extends to all the territories [* * *] [The words 'for the time being' omitted by para 3 and Schedule IV of the Adoption Order.] under the administration of the Lieutenant Governor of Bengal.[Repealed by Act 1 of 1903.]