Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Maharashtra - Subsection Section 5(1) in Nagpur rules Relating to the Election of Councillors (1)The Commissioner shall allot a colour or symbol to each duly nominated candidate and inform him accordingly at least a fortnight before the date of actual election.
