Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28(4)] [Section 28] [Entire Act] State of Rajasthan - Subsection Section 28(4)(ii) in Rajasthan Jails Subordinate Service Rules, 1998 (ii)in case of other posts for which direct recruitment is prescribed, shall be permitted to appear before the Board for interview after written examination.]